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State of Andhra Pradesh - Section

Section 16 in Andhra Pradesh (Telangana Area) Atiyat Enquiries Rules, 1952.

16.

The period allowed for the submission of appeals shall be as follows:
  Days
(a) Appeal against the orders of the Atiyat Deputy Collectors 60
(b) Appeal against the orders of the Atiyat Collector 60
(c) Appeal against the orders of the Nazim Atiyat 30