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State of Andhra Pradesh - Section
Section 16 in Andhra Pradesh (Telangana Area) Atiyat Enquiries Rules, 1952.
16.
The period allowed for the submission of appeals shall be as follows:| Days | ||
| (a) | Appeal against the orders of the Atiyat Deputy Collectors | 60 |
| (b) | Appeal against the orders of the Atiyat Collector | 60 |
| (c) | Appeal against the orders of the Nazim Atiyat | 30 |