Gujarat High Court
Avesh Ayubbhai Dastan vs State Of Gujarat on 10 March, 2025
NEUTRAL CITATION
R/CR.MA/5016/2025 ORDER DATED: 10/03/2025
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION (FOR CONSENT QUASHING) NO.
5016 of 2025
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AVESH AYUBBHAI DASTAN & ORS.
Versus
STATE OF GUJARAT & ANR.
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Appearance:
MR ROHAN G VAGHELA(12034) for the Applicant(s) No.
1,2,3,4,5
MR CHINTAN DAVE, APP for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE DIVYESH A. JOSHI
Date : 10/03/2025
ORAL ORDER
Learned advocate for the applicants seeks permission to withdraw this application.
Permission, as sought for, is granted. Application stands disposed of as withdrawn.
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