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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(i) in Andhra Pradesh Rules Under the Registration Act, 1908

(i)A document for registration other than a document forwarded under Section 89 shall be presented in person with the fee payable therefor, direct to the Registering Officer and not to a clerk or a peon.