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State of Punjab - Section

Section 128 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

128. Repeal and savings.

- The Punjab Panchayat Samitis and Zila Parishads General, Finance, Budget, Accounts and Audit Rules, 1964, are hereby repealed.Provided that any thing done or any action taken under the rules so repealed shall be deemed to have been done or taken under the provisions of these rules.