Section 59 in Tamil Nadu Panchayats (Elections) Rules, 1995
59. Transmission of ballot boxes, etc., to the Returning Officer.
- The Presiding Officer shall, then, deliver or cause to be delivered to the Returning Officer at such place as the Returning Officer may direct -(a)the ballot boxes (used and unused);(b)the ballot paper account or accounts;(c)paper seal account;(d)the sealed packets referred to in rule 58; and(e)all other papers and marking or stamping articles used at the poll.
