Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(9)] [Section 5] [Entire Act]

State of Tripura - Subsection

Section 5(9)(c) in Tripura Board of Secondary Education Act, 1973

(c)has been convicted by a court of law for an offence involving moral turpitude.