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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Puducherry - Subsection

Section 7(5) in Puducherry Protection of Interests of Depositors in Financial Establishments Act, 2004

(5)If the claimant fails to comply with the notice as per sub-section (4), such security shall be valued by the Competent Authority in his best judgement.