Delhi High Court - Orders
H.G. International vs The Commissioner Of Trade And Taxes, ... on 30 November, 2023
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~1 to 6 (SB)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ST.APPL. 63/2014
H.G. INTERNATIONAL ..... Petitioner
Through: Mr. Varun Nischal, Mr. Arif
Ahmed Khan, Mr. Manoj
Awasthi and Mr. Shubham
Sharma, Advs.
versus
THE COMMISSIONER OF TRADE AND TAXES, DELHI
..... Respondent
Through: Mr. Rajeev Aggarwal, ASC
along with Mr. Prateek
Bhadwar, Ms. Shaguftha
Hameed and Ms. Samridhi,
Advs.
2
+ VAT APPEAL 30/2022 & CM APPL. 38967/2022 (Interim
Relief)
M/S CARDIO FITNESS INDIA PVT. LTD. THROUGH ITS
A.R. TANNU ARORA ..... Appellant
Through: Mr. A.K. Babbar, Mr. Surinder,
Advs.
versus
COMMISSIONER OF DELHI VALUE ADDED TAX & ORS.
..... Respondents
Through: Mr. Rajeev Aggarwal, ASC
along with Mr. Prateek
Bhadwar, Ms. Shaguftha
Hameed and Ms. Samridhi,
Advs.
3
+ VAT APPEAL 36/2022
M/S SUPER STATIONERS ..... Appellant
Through: Mr. Ruchir Bhatia, Adv.
versus
COMMISSIONER OF TRADE AND TAXES, DELHI
..... Respondent
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/12/2023 at 22:01:48
Through: Mr. Rajeev Aggarwal, ASC
along with Mr. Prateek
Bhadwar, Ms. Shaguftha
Hameed and Ms. Samridhi,
Advs.
4
+ VAT APPEAL 39/2022
MEGHAAARIKA INTERNATIONAL PVT LTD,
FORMERLY RITZY INTERNATIONAL PVT LTD
..... Appellant
Through: Mr. Ruchir Bhatia, Adv.
Versus
COMMISSIONER OF TRADE AND TAXES DELHI
..... Respondent
Through: Mr. Rajeev Aggarwal, ASC
along with Mr. Prateek
Bhadwar, Ms. Shaguftha
Hameed and Ms. Samridhi,
Advs.
5
+ VAT APPEAL 9/2023 & CM APPL. 25345/2023 (130 Days
Delay)
INDUS VALLEY TRADING P LTD ..... Appellant
Through: Mr. Ruchir Bhatia, Adv.
Versus
COMMISSIONER OF TRADE AND TAXES DELHI
..... Respondent
Through: Mr. Rajeev Aggarwal, ASC
along with Mr. Prateek
Bhadwar, Ms. Shaguftha
Hameed and Mr. Aadish Jain,
Advs.
6
+ VAT APPEAL 13/2023
UNIQUE COLLECTION INDIA PVT LTD ..... Appellant
Through: Appearance not given.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/12/2023 at 22:01:48
versus
COMMISSIONER OF TRADE AND TAXES DELHI
..... Respondent
Through: Mr. Rajeev Aggarwal, ASC
along with Mr. Prateek
Bhadwar, Ms. Shaguftha
Hameed and Ms. Samridhi,
Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 30.11.2023 Since the Court is in the midst of a part heard hearing, this batch could not be taken up for hearing today.
Consequently, let these matters be called again on 10.01.2024 as part heard.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
NOVEMBER 30, 2023 neha This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/12/2023 at 22:01:49