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State of Bihar - Section

Section 16 in The Bihar Finance Service Rules, 1953

16. Nomination of candidates by the Commission.

- The marks obtained at the viva voce test shall be added to the marks obtained at the written examination. The names of candidates will then be arranged by the Commission in order of merit. From the list of candidates so arranged, the Commission shall nominate such number of candidates for each branch of the Service as may have been fixed by the Governor. This list shall be submitted to the Governor by such date in each year as the Governor may fix.Note. - In nominating candidates for the Bihar Finance Service, the Commission shall give preference to Chartered or Incorporated Accountants.