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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(c) in Tamil Nadu Preservation of Private Forests Rules, 1946

(c)Any felled material should be stacked at the felling site and shall be removed only after inspection by a Forest Officer not below the rank of a Forester or by a Revenue Official not below the rank of Deputy Tahsildar and after getting a transport permit under Timber Transit Rules.