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State of Assam - Section

Section 34 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

34.

The panel of examiners for each subject in which the Commission holds examination, when prepared shall be a secret document and it shall be kept in safe custody by the Principal Controller of Examination under seal and cover and shall be submitted to the Chairperson/the Commission on requisition. Register shall be maintained to keep record of the movement of the document.