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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(1)(f) in The Bombay Labour Welfare Board (Reconstitution) Order, 1959.

(f)"Karnataka area" means the Bijapur, Dharwar and Kanara districts, and the Belgaum district (excluding the Chandgad taluka), transferred from the former State of Bombay to the new State of Mysore;