Supreme Court - Daily Orders
The Pr Commissioner Of Income Tax Rajkot ... vs Gokul Ceremics Pvt Ltd on 7 January, 2020
Bench: Rohinton Fali Nariman, S. Ravindra Bhat
ITEM NO.13 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 44330/2019
(Arising out of impugned final judgment and order dated 25-06-2019
in TA No. 204/2019 passed by the High Court Of Gujarat At
Ahmedabad)
THE PR COMMISSIONER OF INCOME TAX RAJKOT 3 Petitioner(s)
VERSUS
GOKUL CEREMICS PVT LTD Respondent(s)
(FOR ADMISSION and I.R. and IA No.195811/2019-CONDONATION OF DELAY
IN FILING)
Date : 07-01-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. K.M. Nataraj, ASG
Mr. Bhakti Vardhan Singh, Adv.
Ms. Gargi Khanna, Adv.
Dr. D.V. Rao, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed on the ground of low tax effect. However, the question of law is left open.
(R. NATARAJAN) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2020.01.07 16:47:47 IST Reason: