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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(5) in The Orissa Excise (Methyl Alcohol) Rules, 1976

(5)Duplicate keys of all locks for fastenings on stills, receivers, vats, pipes, pipe connections and the like, shall be deposited with the Treasury Officer by the Superintendent.