Section 1(3)(xlviii) in The Employees' Provident Funds Scheme, 1952
(xlviii)[ as respects agarbattee (including dhoop and dhoopbattee) industry specified in the notification of the Government of India in the Department of Social Security, No. G.S.R. 910, dated the 23rd June, 1965, come into force on the 31st day of July, 1965;] [Inserted by G.S.R. 969, dated 6.7.1965.]