Delhi High Court - Orders
Jkm-Nkc (Jv) vs National Highways Authority Of India on 21 March, 2018
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 337/2016 & IA Nos.10273/2016 & 11067/2017
JKM-NKC (JV) ..... Petitioner
Through: Mr Tanmaya Mehta, Mr Nitesh Jain,
Mr Abhinav Mukhi and Ms Shruti
Pandey, Advocates.
versus
NATIONAL HIGHWAYS AUTHORITY OF
INDIA ..... Respondent
Through: Mr Sandeep Sethi, ASG with Mr S.
K. Maniktala, Mr Nikhil Ramdev, Mr
Darpan Sachdeva and Mr Ashok C.
Prakash, Advocates.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 21.03.2018 List for further proceedings on 05.04.2018.
VIBHU BAKHRU, J MARCH 21, 2018 MK