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Delhi High Court - Orders

Jkm-Nkc (Jv) vs National Highways Authority Of India on 21 March, 2018

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~36
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      O.M.P.(I) (COMM.) 337/2016 & IA Nos.10273/2016 & 11067/2017
       JKM-NKC (JV)                                      ..... Petitioner
                          Through:     Mr Tanmaya Mehta, Mr Nitesh Jain,
                                       Mr Abhinav Mukhi and Ms Shruti
                                       Pandey, Advocates.

                          versus

       NATIONAL HIGHWAYS AUTHORITY OF
       INDIA                                   ..... Respondent
                    Through: Mr Sandeep Sethi, ASG with Mr S.
                             K. Maniktala, Mr Nikhil Ramdev, Mr
                             Darpan Sachdeva and Mr Ashok C.
                             Prakash, Advocates.

       CORAM:
       HON'BLE MR. JUSTICE VIBHU BAKHRU
                    ORDER

% 21.03.2018 List for further proceedings on 05.04.2018.

VIBHU BAKHRU, J MARCH 21, 2018 MK