Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act] Securities And Exchange Board Of India - Subsection Section 13(4)(b) in Securities and Exchange Board of India {KYC (Know Your Client) Registration Agency} Regulations, 2011 (b)cease to carry on any activity in respect of which the certificate had been granted;