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State of Uttar Pradesh - Section

Section 11 in United Provinces Medical Act, 1917

11. Terms of office of members.

(1)The term of office of a member of the Council shall be three years from the date of his acceptance of office.
(2)A person ceasing to be a member by reason of the expiration of his term of office shall, if not disqualified for any of the reasons mentioned in section 6, be eligible for re-election or re-nomination.