Supreme Court - Daily Orders
In Re : Cemetry And Crematorium Workers ... vs For on 26 October, 2018
Bench: Chief Justice, Sanjay Kishan Kaul, K.M. Joseph
ITEM NO.26 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) NO(S). 1185/2018
IN RE :
CEMETRY AND CREMATORIUM WORKERS
LIVING AS SLAVES AND BONDED LABOURERS
(FOR ADMISSION )
Date : 26-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
By Courts Motion
For Petitioner(s)
For Respondent(s)
UPON perusing the papers the Court made the following
O R D E R
Issue notice.
Union of India and State of Tamil Nadu shall be impleaded as parties.
We make it clear that the issue as to whether this Court should continue to entertain this letter petition as a Public Interest Litigation (PIL) or transfer the proceedings to the jurisdictional High court is kept open.
[VINOD LAKHINA] [ASHA SONI] Signature Not Verified Digitally signed by VINOD LAKHINA AR-cum-PS ASSISTANT REGISTRAR Date: 2018.10.26 17:36:10 IST Reason: