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State of Tamilnadu - Section

Section 10 in Shiv Nadar University Act, 2018

10. Officers of the University.

- The following shall be the officers of the University, namely:-
(a)the Chancellor;
(b)the Vice-Chancellor;
(c)the Pro-Vice-Chancellor;
(d)the Registrar;
(e)the Deans and Directors;
(f)the Finance Officer;
(g)the Controller of Examinations; and
(h)such other persons as may be declared by the Statutes to be officers of the University.