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[Cites 0, Cited by 0] [Section 36G(2)] [Section 36G] [Entire Act]

State of West Bengal - Subsection

Section 36G(2)(e) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(e)The Board shall cause to be produced all accounts, registers, documents, vouchers, receipts and other relevant papers which may be called for by the auditor for the purpose of audit. Any explanation called for by the auditor for the settlement of any discrepancy in the accounts shall be immediately furnished to him.