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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

Union of India - Subsection

Section 81(2)(i) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(i)network and co-ordinate with all Government Departments to build inter-sectoral linkages on child protection issues, including departments of Health, Education, Social Welfare, Urban Basic Services, Backward Classes & Minorities, Youth Services, Police, Judiciary, Labour, State AIDS Control Society, among others;