Allahabad High Court
Bhuttan Mahato vs State Of U.P. on 19 July, 2010
Author: Arvind Kumar Tripathi
Bench: Arvind Kumar Tripathi
Court No. - 52 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3513 of 2009 Petitioner :- Bhuttan Mahato Respondent :- State Of U.P. Petitioner Counsel :- N.L. Agrawal Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
The case is passed over on the illness slip of Mr.N.L.Agrawal, learned counsel for the applicant. List this case in the next cause list before appropriate Court. Order Date :- 19.7.2010 S.A.A.RizVi