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Allahabad High Court

Bhuttan Mahato vs State Of U.P. on 19 July, 2010

Author: Arvind Kumar Tripathi

Bench: Arvind Kumar Tripathi

Court No. - 52

Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3513 of 2009
Petitioner :- Bhuttan Mahato

Respondent :- State Of U.P.

Petitioner Counsel :- N.L. Agrawal
Respondent Counsel :- Govt. Advocate

Hon'ble Arvind Kumar Tripathi,J.

The case is passed over on the illness slip of Mr.N.L.Agrawal, learned counsel for the applicant. List this case in the next cause list before appropriate Court. Order Date :- 19.7.2010 S.A.A.RizVi