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[Cites 0, Cited by 1] [Section 39(1)] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(1)(e) in The Orissa Grama Panchayats Act, 1964

(e)that there has been any non-compliance with or breach of any of the provisions of this Act or of the rules made thereunder :