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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(f) in The Breeding of And Experiments On Animals (Control And Supervision) Rules, 1998

(f)when there is reason to believe that an animal is suffering abnormal or severe pain at any stage of a continuing experiment, it shall he painlessly destroyed at that stage without proceeding with the experiment;