Delhi High Court - Orders
Zakiya Zaidi vs M - Tech Developers Ltd on 4 May, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~20 (Company)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 485/2016 & Co.Appl. No.1051/2017
ZAKIYA ZAIDI ..... Petitioner
Through: Mr. S.K. Rout and Mr. Vinay Kumar,
Advs.
versus
M - TECH DEVELOPERS LTD. ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 04.05.2022
1. The matter could not be taken up today due to paucity of time.
2. List on 21.07.2022.
COURT MASTER MAY 4, 2022 dr Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:05.05.2022