Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 7 in The Citizenship (Amendment) Act, 2003 7. Insertion of heading and new sections 7A, 7B, 7D and 7D.- After section 7 of the principal Act, the following heading and sections shall be inserted, namely:-OVERSEAS CITIZENSHIP.' OVERSEAS CITIZENSHIP
