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State of Kerala - Section

Section 34 in Kerala Factories Rules, 1957

34. Quantity of drinking water.

- The quantity of drinking water to be provided for the workers in every factory shall be at least 5 litres a day per workers employed in the factory and such drinking water shall be readily available at all times during working hours :Provided that if the Chief Inspector is of the opinion that the arrangements made in any factory would ensure adequate supply of water, he may make a relaxation in this rule in respect of that factory with such conditions as he may deem necessary.