Bombay High Court
Ramesh Sitaram Suryawanshi vs The Government Of India Through Deputy ... on 14 February, 2020
Author: Anuja Prabhudessai
Bench: A.A. Sayed, Anuja Prabhudessai
P.H. Jayani 01 WPST892.2020.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (ST.) NO. 892 OF 2020
Ramesh Sitaram Suryawanshi .... Petitioner
vs.
The Government of India and ors. .... Respondents
WITH
WRIT PETITION (ST.) NO. 23201 OF 2019
Dattatraya Punjaji Vyavahare (since
deceased through legal heirs) :
Deepak Dattatraya Vyavahare and ors. .... Petitioners
vs.
The Competent Authority and ors. .... Respondents
WITH
WRIT PETITION NO. 4277 OF 2014
Vijay Mahadev Mirajkar and anr. .... Petitioners
vs.
The Competent Authority and ors. .... Respondents
WITH
WRIT PETITION NO. 5235 OF 2014
Noorjanha Habib Pathan and ors. .... Petitioners
vs.
The Competent Authority and ors. .... Respondents
WITH
WRIT PETITION NO. 5611 OF 2011
Chandrakant Raghunath Jadhav & ors .... Petitioners
vs.
The Competent Authority & ors .... Respondents
WITH
WRIT PETITION NO. 5612 OF 2011
Chandrakant Ragunath Jadhav & ors .... Petitioners
vs.
1/13
P.H. Jayani 01 WPST892.2020.doc
The Competent Authority & ors .... Respondents
WITH
WRIT PETITION NO. 5725 OF 2011
Sunil Ramdas Khadgir & ors .... Petitioners
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION NO.2217 OF 2016
Rekha Kailas Kshatriaya & ors .... Petitioners
vs
The Competent Authority & ors .... Respondents
WITH
WRIT PETITION (ST.) NO. 23729 OF 2018
Narayan Bhika Shinde & ors .... Petitioners
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (St.) NO. 3126 OF 2019
Dnyaneshwar Kacharu Jondhale & ors .... Petitioners
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (ST) NO.3135 OF 2019
Subhash Shankar Pawar & anr .... Petitioners
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION NO. 6250 OF 2019
Runja Bhau Nathe & ors .... Petitioners
vs
The Union of India & ors .... Respondents
2/13
P.H. Jayani 01 WPST892.2020.doc
WITH
WRIT PETITION NO. 7337 OF 2019
Kundlik Mahadhav Zagade .... Petitioner
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION NO. 7596 OF 2019
Vithal Kondaji Deshmukh (since deceased
through legal heirs) .... Petitioners
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION NO. 7599 OF 2019
Shaikh Liyakat Musa .... Petitioner
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION NO.8110 OF 2019
Shankar Nivrutti Mahatme & ors .... Petitioners
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION NO. 8113 OF 2019
Shankar Narayan Mahatme & ors .... Petitioners
vs
The Union of India Th.Dy.Secretary & ors .... Respondents
WITH
WRIT PETITION (ST.) NO. 8296 OF 2019
Sopan Ramchandra Lonare & anr .... Petitioners
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO.8297 OF 2019
3/13
P.H. Jayani 01 WPST892.2020.doc
Namdeo Kisan Zagade .... Petitioner
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO.8298 OF 2019
Gangadhar Ramu Varandal & ors .... Petitioners
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO.8299 OF 2019
Shivaji Sukhdev Avhad & ors .... Petitioners
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO. 8304 OF 2019
Bhajjunath Rambhau Shirsath .... Petitioner
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO. 8305 OF 2019
Prakash Shankarrao Waje .... Petitioner
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO. 8363 OF 2019
Gurudeepsing Reshamsing Kenth & ors .... Petitioners
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO.8365 OF 2019
Parag Prakash Waje .... Petitioner
vs
The Union of India & ors .... Respondents
4/13
P.H. Jayani 01 WPST892.2020.doc
WITH
WRIT PETITION (ST.) NO.8532 OF 2019
Pandharinath Rambhau Pavase & anr .... Petitioners
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO.8542 OF 2019
Kamlabai Nivrutti Zagade .... Petitioner
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO.8591 OF 2019
Aabaji Aabasaheb Ganpat Ubale & ors .... Petitioners
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO.8603 OF 2019
Hemant Vithal Waje & ors .... Petitioners
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO.8619 OF 2019
Anuradha Ashok Vaje .... Petitioner
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO. 8622 OF 2019
Damu Balkrishna Sirsath & ors .... Petitioners
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO. 8628 OF 2019
5/13
P.H. Jayani 01 WPST892.2020.doc
Prakash Narayan Naik & anr .... Petitioners
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO. 8630 OF 2019
Smt Chandrabhaga Damodar Borade & ors .... Petitioners
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO. 8770 OF 2019
Bhauseth Mahadu Pachore & ors .... Petitioners
vs
The Union of India Th.Dy.Secretary & ors .... Respondents
WITH
WRIT PETITION (ST.) NO. 8771 OF 2019
Gopal Kashinath Kardak .... Petitioner
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO. 8826 OF 2019
Indubai Arjun Pachore .... Petitioner
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO.8830 OF 2019
Eknath Khandu Kharje .... Petitioner
vs
The Union of India Th.Dy.Secretary & ors .... Respondents
WITH
WRIT PETITION (ST.) NO. 8914 OF 2019
Bhausheth Mahadu Pachore & ors .... Petitioners
vs
The Union of India & ors .... Respondents
6/13
P.H. Jayani 01 WPST892.2020.doc
WITH
WRIT PETITION (ST.) NO. 8917 OF 2019
Chandrakant Shivram Varandal & ors .... Petitioners
vs
The Union of India Th.Dy.Secretary & ors .... Respondents
WITH
WRIT PETITION (ST.) NO. 8933 OF 2019
Bhausheth Ghamaji Zagade & ors .... Petitioners
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO. 8943 OF 2019
Shankar Narayan Mahatme .... Petitioner
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO.8957 OF 2019
Kiran Narayan Nimbalkar & ors .... Petitioners
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO.9396 OF 2019
Bhausheth Ghamaji Zagade & ors .... Petitioners
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION NO. 11702 OF 2019
Sulochnabai Pratap Suryawanshi & ors .... Petitioners
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION NO. 11713 OF 2019
Nana Ramchandra Ghumare & ors .... Petitioners
vs
7/13
P.H. Jayani 01 WPST892.2020.doc
The Union of India & ors .... Respondents
WITH
WRIT PETITION NO. 11724 OF 2019
Bhaskar Gulab Nerkar
S/o Gulab Nimba Nerkar (Decd) .... Petitioner
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION NO. 11725 OF 2019
Dadabhau Batu Patil & anr .... Petitioner
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION NO. 11932 OF 2019
Hiraman Namdeo Lonare & ors .... Petitioners
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO.15765 OF 2019
Kisan Narayan Kharje (since decd.
Through legal heir) :
Madhukar Kisan Kharje .... Petitioner
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO. 17201 OF 2019
Babulal Bherulal Sharma .... Petitioner
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO.30746 OF 2019
Digambar Yeshwant More .... Petitioner
vs
The Union of India & ors .... Respondents
8/13
P.H. Jayani 01 WPST892.2020.doc
WITH
WRIT PETITION (ST.) NO. 30895 OF 2019
Bhausheth Ghamaji Zagade & ors .... Petitioners
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO. 30898 OF 2019
Sharad Digambar More (decd thr.
Lrs) Suwarna Sharad More .... Petitioners
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO.30958 OF 2019
Kachru Bhivaji Sonawane .... Petitioner
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION NO. 148 OF 2020
Prithvi Vallabh Bhalchandra Rawat & anr .... Petitioners
vs
Smt Manju S.Agarwal & ors .... Respondents
WITH
WRIT PETITION NO. 186 OF 2020
Amol Murlidhar Suryawanshi .... Petitioner
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION NO. 233 OF 2020
Anil Pandharinath Shinde .... Petitioner
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION NO. 234 OF 2020
9/13
P.H. Jayani 01 WPST892.2020.doc
Laxman Nathu Mali (decd
through legal heirs) .... Petitioners
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION NO.308 OF 2020
Ibrahim Issamuddin Shaikh & ors .... Petitioners
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION NO. 870 OF 2020
Sahebrao Tulshiram Khairnar & ors ... Petitioners
vs
The Union of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO.944 OF 2020
Jawaharlal Tulshiram Suryawanshi .... Petitioner
vs
The Government of India & ors .... Respondents
WITH
WRIT PETITION (St.) NO. 945 OF 2020
Dhondu Natha Suryawanshi .... Petitioner
vs
The Government of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO. 950 OF 2020
Luka Sampat Suryawanshi .... Petitioner
vs
The Government of India & ors. .... Respondents
WITH
WRIT PETITION (ST.) NO. 951 OF 2020
Bapu Shivram Suryawanshi .... Petitioner
vs
10/13
P.H. Jayani 01 WPST892.2020.doc
The Government of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO. 952 OF 2020
Bapu Kashinath Suryawanshi .... Petitioner
vs
The Government of India & ors .... Respondents
WITH
WRIT PETITION (St.) NO. 954 OF 2020
Ramdas Luka Suryawanshi .... Petitioner
vs
The Government of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO. 955 OF 2020
Gangaram Daga Suryawanshi .... Petitioner
vs
The Government of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO.1826 OF 2020
Dinkar Hiraman Patil .... Petitioner
vs
The Government of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO.1828 OF 2020
Haji Mohmmad Hanif Abdul Razzak .... Petitioner
vs
The Govt of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO.1830 OF 2020
Madhukar Sitaram Suryawanshi .... Petitioner
vs
The Government of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO.1831 OF 2020
11/13
P.H. Jayani 01 WPST892.2020.doc
Sandeep Motiram Ahire .... Petitioner
vs
The Government of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO.1832 OF 2020
Shivaji Pandit Suryawanshi .... Petitioner
vs
The Government of India & ors .... Respondents
WITH
WRIT PETITION (ST.) NO.1894 2020
Mahadu Rupa Suryawanshi .... Petitioner
vs
The Union of India & ors .... Respondents
Mr. P.N. Joshi with Mr. Pratik Rahade for the Petitioner in Sr.No.501,
1.1, 1.39, 1.44 to 1.50, 1.53, 1.56 and 44.1.
Mr. Rameshwar Gite for the Petitioner in Sr.No.1, 1.57 to 1.69.
Mr. R.M. Patil for the Petitioner in Sr.No.1.40 to 1.43, 1.52.
Mr. Sandeep Shinde for the Petitioner in Sr.No.44.
Mr. D.P. Singh for the Respondent No.1 (UoI) in Sr.No.44.
Mr. Akash K. Kotecha for Respondent No.1 in WPST/23729/2018,
WP/6250/2019, WP/308/2020.
Mr. Rakesh L. Singh with S.A. Shetty i/b. M.V. Kini and Co.
for NHAI - Respondent No.5.
Mr. A.I. Patel with Ms. P.N. Diwan, AGP for the State in Sr.No.501
and from Sr.No.1 to Sr.No.1.65 and Sr.No.44.
Mr. Rajpurohit, AGP for the State in WPST/1830/2020.
Mr. S.H. Kankal, AGP for the State in WPST/1831/2020.
Mr. C.D. Mali, AGP for the State in WPST/1832/2020.
Mr. V.S. Gokhale, 'B' Panel Counsel for the State in
WPST/1894/2020.
Ms. Neeta V. Masurkar with S.G. Thakur for Respondent No.1 in
Sr.No.1.15 to 1.20, 1.23, 1.24, 1.27, 1.35 to 1.37 and 1.6.
Mr. Y.R. Mishra for Respondent - UoI in Sr.Nos.1.40, 1.41 and 1.43.
Mr. Pranil Sonawane with Yashodeep Deshmukh and Vaidehi
Deshmukh i/b. A. Ansari for Respondent - UoI in Sr.Nos. - 1.47,
1.48, 1.49, 1.50, 1.53 and 1.54.
Mr. S.G. Loney for Respondent - UoI in Sr.Nos. - 1.10, 1.11, 1.12,
1.13, 1.30, 1.32, 1.33, 1.36, 1.39, 1.45.
12/13
P.H. Jayani 01 WPST892.2020.doc
Mr. S.V. Bharucha with Dhanesh R. Shah for Respondent No.2 - UoI
in WP/5611/2011.
Mr. S.V. Bharucha with Nisha Valani for Respondent No.1 - UoI
in WP/11932/2019.
M.S. Bhardwaj with Dhanesh Shah for Respondent No.1 - UoI
in Sr.Nos.1.14, 1.20, 1.22, 1.25, 1.26, 1.28, 1.29, 1.31, 1.34, 1.38.
-------------------------------------------
CORAM: A.A. SAYED, AND
SMT. ANUJA PRABHUDESSAI, JJ.
DATE : 14th FEBRUARY, 2020.
P. C. :-
. We are informed that the Respondent - National Highway Authority of India has fled an Application before the Supreme Court seeking modifcation of the order dated 19/09/2019.
2. List the Petitions on 06/03/2020.
Digitally (SMT. ANUJA PRABHUDESSAI, J.) (A.A. SAYED, J.) signed by Preeti Preeti Jayani H. H. Date:
Jayani 2020.02.21 12:40:51 +0530 13/13