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Bombay High Court

Ramesh Sitaram Suryawanshi vs The Government Of India Through Deputy ... on 14 February, 2020

Author: Anuja Prabhudessai

Bench: A.A. Sayed, Anuja Prabhudessai

P.H. Jayani                                    01 WPST892.2020.doc


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CIVIL APPELLATE JURISDICTION

               WRIT PETITION (ST.) NO. 892 OF 2020

Ramesh Sitaram Suryawanshi              .... Petitioner
          vs.
The Government of India and ors.        .... Respondents

                             WITH
              WRIT PETITION (ST.) NO. 23201 OF 2019

Dattatraya Punjaji Vyavahare (since
deceased through legal heirs) :
Deepak Dattatraya Vyavahare and ors.    .... Petitioners
          vs.
The Competent Authority and ors.        .... Respondents

                             WITH
                WRIT PETITION NO. 4277 OF 2014

Vijay Mahadev Mirajkar and anr.         .... Petitioners
          vs.
The Competent Authority and ors.        .... Respondents


                             WITH
                WRIT PETITION NO. 5235 OF 2014

Noorjanha Habib Pathan and ors.         .... Petitioners
          vs.
The Competent Authority and ors.        .... Respondents

                            WITH
                 WRIT PETITION NO. 5611 OF 2011

Chandrakant Raghunath Jadhav & ors      .... Petitioners
         vs.
The Competent Authority & ors           ....     Respondents

                             WITH
                 WRIT PETITION NO. 5612 OF 2011

Chandrakant Ragunath Jadhav & ors       .... Petitioners
         vs.

                                1/13
 P.H. Jayani                                01 WPST892.2020.doc

The Competent Authority & ors           .... Respondents

                            WITH
                WRIT PETITION NO. 5725 OF 2011

Sunil Ramdas Khadgir & ors              .... Petitioners
          vs

The Union of India & ors                .... Respondents

                             WITH
                 WRIT PETITION NO.2217 OF 2016

Rekha Kailas Kshatriaya & ors           .... Petitioners
          vs

The Competent Authority & ors           .... Respondents

                              WITH
              WRIT PETITION (ST.) NO. 23729 OF 2018

Narayan Bhika Shinde & ors              .... Petitioners
          vs
The Union of India & ors                .... Respondents
                             WITH
              WRIT PETITION (St.) NO. 3126 OF 2019

Dnyaneshwar Kacharu Jondhale & ors      .... Petitioners
          vs
The Union of India & ors                .... Respondents

                              WITH
               WRIT PETITION (ST) NO.3135 OF 2019

Subhash Shankar Pawar & anr             .... Petitioners
          vs
The Union of India & ors                .... Respondents

                            WITH
                WRIT PETITION NO. 6250 OF 2019

Runja Bhau Nathe & ors                  .... Petitioners
          vs
The Union of India & ors                .... Respondents



                                2/13
 P.H. Jayani                                       01 WPST892.2020.doc

                            WITH
                WRIT PETITION NO. 7337 OF 2019

Kundlik Mahadhav Zagade                    .... Petitioner
          vs
The Union of India & ors                   ....     Respondents

                            WITH
                WRIT PETITION NO. 7596 OF 2019

Vithal Kondaji Deshmukh (since deceased
through legal heirs)                    .... Petitioners
           vs
The Union of India & ors                .... Respondents

                            WITH
                WRIT PETITION NO. 7599 OF 2019

Shaikh Liyakat Musa                        .... Petitioner
           vs
The Union of India & ors                   .... Respondents


                            WITH
                WRIT PETITION NO.8110 OF 2019

Shankar Nivrutti Mahatme & ors             .... Petitioners
          vs
The Union of India & ors                   .... Respondents

                            WITH
                WRIT PETITION NO. 8113 OF 2019

Shankar Narayan Mahatme & ors              .... Petitioners
          vs
The Union of India Th.Dy.Secretary & ors   ....     Respondents

                             WITH
              WRIT PETITION (ST.) NO. 8296 OF 2019

Sopan Ramchandra Lonare & anr              .... Petitioners
          vs
The Union of India & ors                   ....     Respondents

                             WITH
              WRIT PETITION (ST.) NO.8297 OF 2019

                                 3/13
 P.H. Jayani                                01 WPST892.2020.doc


Namdeo Kisan Zagade                     .... Petitioner
          vs
The Union of India & ors                .... Respondents

                             WITH
              WRIT PETITION (ST.) NO.8298 OF 2019

Gangadhar Ramu Varandal & ors           .... Petitioners
          vs
The Union of India & ors                .... Respondents

                             WITH
              WRIT PETITION (ST.) NO.8299 OF 2019

Shivaji Sukhdev Avhad & ors             .... Petitioners
           vs
The Union of India & ors                .... Respondents

                             WITH
              WRIT PETITION (ST.) NO. 8304 OF 2019

Bhajjunath Rambhau Shirsath             .... Petitioner
          vs
The Union of India & ors                .... Respondents

                             WITH
              WRIT PETITION (ST.) NO. 8305 OF 2019

Prakash Shankarrao Waje                 .... Petitioner
          vs
The Union of India & ors                .... Respondents

                             WITH
              WRIT PETITION (ST.) NO. 8363 OF 2019

Gurudeepsing Reshamsing Kenth & ors  .... Petitioners
          vs
The Union of India & ors             .... Respondents
                           WITH
           WRIT PETITION (ST.) NO.8365 OF 2019

Parag Prakash Waje                      .... Petitioner
          vs
The Union of India & ors                .... Respondents


                               4/13
 P.H. Jayani                                01 WPST892.2020.doc

                             WITH
              WRIT PETITION (ST.) NO.8532 OF 2019

Pandharinath Rambhau Pavase & anr       .... Petitioners
          vs
The Union of India & ors                .... Respondents

                             WITH
              WRIT PETITION (ST.) NO.8542 OF 2019

Kamlabai Nivrutti Zagade                .... Petitioner
          vs
The Union of India & ors                .... Respondents

                             WITH
              WRIT PETITION (ST.) NO.8591 OF 2019

Aabaji Aabasaheb Ganpat Ubale & ors          .... Petitioners
          vs
The Union of India & ors                     .... Respondents

                             WITH
              WRIT PETITION (ST.) NO.8603 OF 2019


Hemant Vithal Waje & ors                     .... Petitioners
          vs
The Union of India & ors                .... Respondents

                             WITH
              WRIT PETITION (ST.) NO.8619 OF 2019

Anuradha Ashok Vaje                     .... Petitioner
          vs
The Union of India & ors                .... Respondents

                             WITH
              WRIT PETITION (ST.) NO. 8622 OF 2019

Damu Balkrishna Sirsath & ors           .... Petitioners
          vs
The Union of India & ors                .... Respondents

                             WITH
              WRIT PETITION (ST.) NO. 8628 OF 2019


                                5/13
 P.H. Jayani                                       01 WPST892.2020.doc

Prakash Narayan Naik & anr                 .... Petitioners
          vs
The Union of India & ors                   .... Respondents

                             WITH
              WRIT PETITION (ST.) NO. 8630 OF 2019

Smt Chandrabhaga Damodar Borade & ors .... Petitioners
          vs
The Union of India & ors              .... Respondents

                             WITH
              WRIT PETITION (ST.) NO. 8770 OF 2019

Bhauseth Mahadu Pachore & ors              .... Petitioners
          vs
The Union of India Th.Dy.Secretary & ors   ....     Respondents

                             WITH
              WRIT PETITION (ST.) NO. 8771 OF 2019

Gopal Kashinath Kardak                     .... Petitioner
          vs
The Union of India & ors                   ....     Respondents

                             WITH
              WRIT PETITION (ST.) NO. 8826 OF 2019

Indubai Arjun Pachore                      .... Petitioner
           vs
The Union of India & ors                .... Respondents
                             WITH
              WRIT PETITION (ST.) NO.8830 OF 2019

Eknath Khandu Kharje                       .... Petitioner
          vs
The Union of India Th.Dy.Secretary & ors   ....     Respondents

                             WITH
              WRIT PETITION (ST.) NO. 8914 OF 2019

Bhausheth Mahadu Pachore & ors             .... Petitioners
          vs
The Union of India & ors                   .... Respondents



                                6/13
 P.H. Jayani                                       01 WPST892.2020.doc

                             WITH
              WRIT PETITION (ST.) NO. 8917 OF 2019

Chandrakant Shivram Varandal & ors         .... Petitioners
          vs
The Union of India Th.Dy.Secretary & ors   ....     Respondents

                             WITH
              WRIT PETITION (ST.) NO. 8933 OF 2019

Bhausheth Ghamaji Zagade & ors             .... Petitioners
          vs
The Union of India & ors                   .... Respondents

                             WITH
              WRIT PETITION (ST.) NO. 8943 OF 2019

Shankar Narayan Mahatme                    .... Petitioner
          vs
The Union of India & ors                   .... Respondents

                             WITH
              WRIT PETITION (ST.) NO.8957 OF 2019

Kiran Narayan Nimbalkar & ors              .... Petitioners
          vs
The Union of India & ors                   .... Respondents

                             WITH
              WRIT PETITION (ST.) NO.9396 OF 2019

Bhausheth Ghamaji Zagade & ors       .... Petitioners
          vs
The Union of India & ors             .... Respondents
                           WITH
              WRIT PETITION NO. 11702 OF 2019

Sulochnabai Pratap Suryawanshi & ors       .... Petitioners
          vs
The Union of India & ors                   .... Respondents

                            WITH
               WRIT PETITION NO. 11713 OF 2019

Nana Ramchandra Ghumare & ors              .... Petitioners
        vs

                                7/13
 P.H. Jayani                                    01 WPST892.2020.doc

The Union of India & ors                .... Respondents

                             WITH
                WRIT PETITION NO. 11724 OF 2019

Bhaskar Gulab Nerkar
S/o Gulab Nimba Nerkar (Decd)           .... Petitioner
          vs
The Union of India & ors                ....     Respondents

                             WITH
                WRIT PETITION NO. 11725 OF 2019

Dadabhau Batu Patil & anr               .... Petitioner
          vs
The Union of India & ors                ....     Respondents

                             WITH
                WRIT PETITION NO. 11932 OF 2019

Hiraman Namdeo Lonare & ors             .... Petitioners
          vs
The Union of India & ors                ....     Respondents

                             WITH
              WRIT PETITION (ST.) NO.15765 OF 2019

Kisan Narayan Kharje (since decd.
Through legal heir) :
Madhukar Kisan Kharje                   .... Petitioner
          vs
The Union of India & ors                ....     Respondents

                              WITH
              WRIT PETITION (ST.) NO. 17201 OF 2019

Babulal Bherulal Sharma                 .... Petitioner
          vs
The Union of India & ors                ....     Respondents

                             WITH
              WRIT PETITION (ST.) NO.30746 OF 2019

Digambar Yeshwant More                  .... Petitioner
          vs
The Union of India & ors                ....     Respondents

                                8/13
 P.H. Jayani                                      01 WPST892.2020.doc


                              WITH
              WRIT PETITION (ST.) NO. 30895 OF 2019

Bhausheth Ghamaji Zagade & ors            .... Petitioners
          vs
The Union of India & ors                  ....     Respondents

                              WITH
              WRIT PETITION (ST.) NO. 30898 OF 2019

Sharad Digambar More (decd thr.
Lrs) Suwarna Sharad More                  .... Petitioners
          vs
The Union of India & ors                  ....     Respondents

                             WITH
              WRIT PETITION (ST.) NO.30958 OF 2019

Kachru Bhivaji Sonawane                   .... Petitioner
          vs
The Union of India & ors                  ....     Respondents

                             WITH
                 WRIT PETITION NO. 148 OF 2020

Prithvi Vallabh Bhalchandra Rawat & anr   .... Petitioners
            vs
Smt Manju S.Agarwal & ors                 ....     Respondents

                             WITH
                 WRIT PETITION NO. 186 OF 2020

Amol Murlidhar Suryawanshi                .... Petitioner
          vs
The Union of India & ors                  ....     Respondents

                             WITH
                 WRIT PETITION NO. 233 OF 2020

Anil Pandharinath Shinde                  .... Petitioner
          vs
The Union of India & ors                  ....     Respondents

                             WITH
                 WRIT PETITION NO. 234 OF 2020

                                  9/13
 P.H. Jayani                                     01 WPST892.2020.doc


Laxman Nathu Mali (decd
through legal heirs)                     .... Petitioners
           vs
The Union of India & ors                 ....     Respondents

                            WITH
                WRIT PETITION NO.308 OF 2020

Ibrahim Issamuddin Shaikh & ors          .... Petitioners
           vs
The Union of India & ors                 ....     Respondents

                            WITH
                WRIT PETITION NO. 870 OF 2020

Sahebrao Tulshiram Khairnar & ors        ... Petitioners
          vs
The Union of India & ors                 ....     Respondents

                            WITH
              WRIT PETITION (ST.) NO.944 OF 2020

Jawaharlal Tulshiram Suryawanshi         .... Petitioner
           vs
The Government of India & ors            ....     Respondents

                             WITH
              WRIT PETITION (St.) NO. 945 OF 2020

Dhondu Natha Suryawanshi                 .... Petitioner
         vs
The Government of India & ors            ....     Respondents

                             WITH
              WRIT PETITION (ST.) NO. 950 OF 2020

Luka Sampat Suryawanshi                  .... Petitioner
         vs
The Government of India & ors.           .... Respondents

                             WITH
              WRIT PETITION (ST.) NO. 951 OF 2020

Bapu Shivram Suryawanshi                 .... Petitioner
          vs

                                 10/13
 P.H. Jayani                                    01 WPST892.2020.doc

The Government of India & ors           ....     Respondents

                             WITH
              WRIT PETITION (ST.) NO. 952 OF 2020

Bapu Kashinath Suryawanshi              .... Petitioner
          vs
The Government of India & ors           ....     Respondents

                             WITH
              WRIT PETITION (St.) NO. 954 OF 2020

Ramdas Luka Suryawanshi                 .... Petitioner
         vs
The Government of India & ors           ....     Respondents

                             WITH
              WRIT PETITION (ST.) NO. 955 OF 2020

Gangaram Daga Suryawanshi               .... Petitioner
         vs
The Government of India & ors           ....     Respondents

                             WITH
              WRIT PETITION (ST.) NO.1826 OF 2020

Dinkar Hiraman Patil                    .... Petitioner
           vs
The Government of India & ors           ....     Respondents

                             WITH
              WRIT PETITION (ST.) NO.1828 OF 2020

Haji Mohmmad Hanif Abdul Razzak         .... Petitioner
          vs
The Govt of India & ors                 ....     Respondents

                             WITH
              WRIT PETITION (ST.) NO.1830 OF 2020

Madhukar Sitaram Suryawanshi            .... Petitioner
         vs
The Government of India & ors           ....     Respondents

                             WITH
              WRIT PETITION (ST.) NO.1831 OF 2020

                                11/13
 P.H. Jayani                                         01 WPST892.2020.doc


Sandeep Motiram Ahire                        .... Petitioner
         vs
The Government of India & ors                ....     Respondents


                             WITH
              WRIT PETITION (ST.) NO.1832 OF 2020

Shivaji Pandit Suryawanshi                   .... Petitioner
           vs
The Government of India & ors                ....     Respondents


                            WITH
               WRIT PETITION (ST.) NO.1894 2020

Mahadu Rupa Suryawanshi                      .... Petitioner
          vs
The Union of India & ors                     ....     Respondents

Mr. P.N. Joshi with Mr. Pratik Rahade for the Petitioner in Sr.No.501,
1.1, 1.39, 1.44 to 1.50, 1.53, 1.56 and 44.1.
Mr. Rameshwar Gite for the Petitioner in Sr.No.1, 1.57 to 1.69.
Mr. R.M. Patil for the Petitioner in Sr.No.1.40 to 1.43, 1.52.
Mr. Sandeep Shinde for the Petitioner in Sr.No.44.
Mr. D.P. Singh for the Respondent No.1 (UoI) in Sr.No.44.
Mr. Akash K. Kotecha for Respondent No.1 in WPST/23729/2018,
WP/6250/2019, WP/308/2020.
Mr. Rakesh L. Singh with S.A. Shetty i/b. M.V. Kini and Co.
for NHAI - Respondent No.5.
Mr. A.I. Patel with Ms. P.N. Diwan, AGP for the State in Sr.No.501
and from Sr.No.1 to Sr.No.1.65 and Sr.No.44.
Mr. Rajpurohit, AGP for the State in WPST/1830/2020.
Mr. S.H. Kankal, AGP for the State in WPST/1831/2020.
Mr. C.D. Mali, AGP for the State in WPST/1832/2020.
Mr. V.S. Gokhale, 'B' Panel Counsel for the State in
WPST/1894/2020.
Ms. Neeta V. Masurkar with S.G. Thakur for Respondent No.1 in
Sr.No.1.15 to 1.20, 1.23, 1.24, 1.27, 1.35 to 1.37 and 1.6.
Mr. Y.R. Mishra for Respondent - UoI in Sr.Nos.1.40, 1.41 and 1.43.
Mr. Pranil Sonawane with Yashodeep Deshmukh and Vaidehi
Deshmukh i/b. A. Ansari for Respondent - UoI in Sr.Nos. - 1.47,
1.48, 1.49, 1.50, 1.53 and 1.54.
Mr. S.G. Loney for Respondent - UoI in Sr.Nos. - 1.10, 1.11, 1.12,
1.13, 1.30, 1.32, 1.33, 1.36, 1.39, 1.45.

                                  12/13
                     P.H. Jayani                                                 01 WPST892.2020.doc

                    Mr. S.V. Bharucha with Dhanesh R. Shah for Respondent No.2 - UoI
                    in WP/5611/2011.
                    Mr. S.V. Bharucha with Nisha Valani for Respondent No.1 - UoI
                    in WP/11932/2019.
                    M.S. Bhardwaj with Dhanesh Shah for Respondent No.1 - UoI
                    in Sr.Nos.1.14, 1.20, 1.22, 1.25, 1.26, 1.28, 1.29, 1.31, 1.34, 1.38.

                                        -------------------------------------------

                                       CORAM: A.A. SAYED, AND
                                              SMT. ANUJA PRABHUDESSAI, JJ.

DATE : 14th FEBRUARY, 2020.

P. C. :-

. We are informed that the Respondent - National Highway Authority of India has fled an Application before the Supreme Court seeking modifcation of the order dated 19/09/2019.

2. List the Petitions on 06/03/2020.

Digitally (SMT. ANUJA PRABHUDESSAI, J.) (A.A. SAYED, J.) signed by Preeti Preeti Jayani H. H. Date:

Jayani 2020.02.21 12:40:51 +0530 13/13