Rajasthan High Court - Jaipur
Progressive Schools Association vs State Of Rajasthan on 27 July, 2020
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 7609/2020
Progressive Schools Association
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Kamlakar Sharma, Sr. Adv. with Ms.Alankrita Sharma & Mr. Rishabh Khandelwal For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 27/07/2020 Issue notice.
Copy of the writ petition be served on Mr. Ganesh Meena, AAG, who will take instructions and file a short reply.
List this case again on 31st July, 2020 after showing the name of Mr. Ganesh Meena, AAG, in the cause list.
(SANJEEV PRAKASH SHARMA),J FATEH RAJ BOHRA /6-87 (Downloaded on 27/07/2020 at 10:50:13 PM) Powered by TCPDF (www.tcpdf.org)