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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Uttarakhand - Subsection

Section 39(1)(c) in Uttrarakhand Waqf Rules, 2017

(c)brief report about fair and peaceful conduct of poll mentioning important incidents, if any, during the poll, including challenges made about the identity of any elector and the decision of Returning Officer thereon;