Kerala High Court
Pradeep B vs O.P.(Cat) Nos.2908 &3294 Of 2013 on 7 November, 2019
Author: K.Vinod Chandran
Bench: K.Vinod Chandran, V.G.Arun
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
&
THE HONOURABLE MR.JUSTICE V.G.ARUN
THURSDAY, THE 07TH DAY OF NOVEMBER 2019 / 16TH KARTHIKA,
1941
OP (CAT).No.2908 OF 2013(Z)
ORDER IN OA 896/2011 DATED 15-02-2012 OF CENTRAL
ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH
PETITIONER/S:
1 PRADEEP B.
AGED 37 YEARS
S O. BHASURAN M., LOCO PILOT (GOODS), SOUTH
WESTERN RAILWAY, HUBLI DIVISION, PERMANENT
ADDRESS PUTHENPURA, VAIKAPRAYAR P.O., VAIKOM,
KOTTAYAM DISTRICT, KERALA STATE, PIN 686 142.
2 SHOBY K.A.
AGED 36 YEARS
S/O.K.P.ALIYAS, LOCO PILOT (GOODS), SOUTH
WESTERN RAILWY HUBLI DIVISION, PERMANENT
ADDRESS KORATTUKUDI HOUSE, MOOKKANNUR P.O.,
ATTRA SOUTH, ERNAKULAM DISTRICT, KERALA STATE,
PIN 683 577.
3 PRASANTH G.
AGED 35 YEARS
S/O.GOPINATHAN PILLAI, LOCO PILOT (GOODS),
SOUTH WESTERN RAILWAY, HUBLI DIVISION,
PERMANENT ADDRESS MADHAVA MANDIRAM, KALARI,
CHAVARA P.O., KOLLAM DISTRICT, KERALA STATE,
PIN 691 583.
4 ANOOP K.R.
AGED 32 YEARS
S/O.K.G.RAJAGOPALAN, LOCO PILOT (GOODS), SOUTH
WESTERN RAILWAY, HUBLI DIVISION, PERMANENT
ADDRESS KALLARAYIL HOUSE, VALAYANCHIRANGARA
P.O., ERNAKULAM DISTRICT, KERALA STATE, PIN
683 556.
5 DONALRAJ D.
AGED 36 YEARS
S/O.S.T.DOLFAS, LOCO PILOT (GOODS), SOUTH
WESTERN RAILWAY, HUBLI DIVISION, RESIDING AT
NO.202, R.J.MANSIONS, GADAG ROAD, HUBLI.
O.P.(CAT) Nos.2908 &3294 of 2013
2
6 REJIMON N.C.
AGED 34 YEARS
S/O.N.V.CHIDAMBARAN LOCO PILOT (GOODS), SOUTH
WESTERN RAILWAY, HUBLI DIVISION, PERMANENT
ADDRESS VADAKKEKAYIPURATHU, THANNEERMUKKOM
P.O., ALAPPUZHA DISTRICT, KERALA STATE, PIN
688 527.
7 SHIHAS A.
AGED 34 YEARS
S/O.P.ALIKUNJU, LOCO PILOT (GOODS), SOUTH
WESTERN RAILWAY, HUBLI DIVISION, PERMANENT
ADDRESS LIBIDALE, AYATHIL P.O., PULIYATHMUKKU,
KOLLAM, KERALA STATE, PIN 691 017.
8 SURESH C.
AGED 34 YEARS
S/O.CHANDRAN NAIR, LOCO PILOT (GOODS), SOUTH
WESTERN RAILWAY, HUBLI DIVISION, PERMANENT
ADDRESS ELUPARAMBIL HOUSE, NADAVARAMBA P.O.,
TRICHUR DISTRICT, KERALA STATE, PIN 680 661.
9 VINEED V.K.,
AGED 38 YEARS
S/O.V.R.KUNJUKUNJU, LOCO PILOT (GOODS), SOUTH
WESTERN RAILWAY, HUBLI DIVISION, PERMANENT
ADDRESS VALIL HOUSE, VAZHIKADAVU P.O.,
MALAPPURAM DISTRICT, KERALA STATE, PIN 679
333.
10 SANTHOSH KUMAR G.
AGED 36 YEARS
S/O.GOPALAKRISHNAN NAIR, LOCO PILOT (GOODS),
SOUTH WESTERN RAILWAY, HUBLI DIVISION,
PERMANENT ADDRESS SARADA BHAVAN, VADAKKEVILA
P.O., PALLIMUKKU, KOLLAM DISTRICT, KERALA
STATE, PIN 691 010.
11 SABEERUDHEEN G.
AGED 27 YEARS
S/O.GULAM MOIDEEN LOCO PILOT (GOODS), SOUTH
WESTERN RAILWAY, HUBLI DIVISION, PERMANENT
ADDRESS KUNAMKOLUMBU KALAM KARIPODE P.O.,
PALAKKAD DISTRICT, KERALA STATE, PIN 678 503.
BY ADVS.
SRI.T.C.GOVINDA SWAMY
SMT.KALA T.GOPI
RESPONDENT/S:
O.P.(CAT) Nos.2908 &3294 of 2013
3
1 UNION OF INDIA
REPRESENTED BY THE GENERAL MANAGER, SOUTHERN
RAILWAY, HQ OFFICE, PARK TOWN P.O., CHENNAI
6000 003.
2 THE DIVISIONAL PERSONNEL OFFICER,
SOUTHERN RAILWAY, TRIVANDRUM DIVISION,
TRIVANDRUM 695 014.
3 THE CHIEF PERSONNEL OFFICER,
SOUTH WESTERN RAILWAY HQ OFFICE, HUBLI
DIVISION, DHARWAR DISTRICT, KARNATAKA, HUBLI,
580 020.
4 THE SENIOR DIVISIONAL PERSONNEL OFFICER,
SOUTH WESTERN RAILWAY, HUBLI DIVISION, HUBLI
580 020.
5 THE SENIOR DIVISIONAL MECHANICAL ENGINEER,
SOUTH WESTERN RAILWAY, HUBLI DIVISION, HUBLI
580 020.
R1 BY ADV. SRI.C.S.DIASSC RAILWAYS
THIS OP (CAT) HAVING BEEN FINALLY HEARD ON
07.11.2019, ALONG WITH OP (CAT).3294/2013(Z), THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(CAT) Nos.2908 &3294 of 2013
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
&
THE HONOURABLE MR.JUSTICE V.G.ARUN
THURSDAY, THE 07TH DAY OF NOVEMBER 2019 / 16TH KARTHIKA,
1941
OP (CAT).No.3294 OF 2013
THE ORDER IN OA 876/2011 DATED 15-02-2012 OF CENTRAL
ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH
PETITIONER/S:
1 SHAJAHAN E, AGED 36 YEARS
S/O.EBRAHIMKUTTY P , SENIOR ASSISTANT LOCO
PILOT,OFFICE OF THE CHIEF CREW
CONTROLLER,SOUTH WESTERN RAILWAY, BANGALORE
DIVISION, PERMANENT ADDRESS,
SHAJINIVAS,EDAKULANGARA P O, KARUNAGAPPALLY-
690562
2 ABHILASH K G
AGED 38 YEARS
S/O.KESAVAPILLAI, SENIOR ASSISTANT LOCO
PILOT,OFFICE OF THE CHIEF CREW
CONTROLLER,SOUTH WESTERN RAILWAY, BANGALORE
DIVISION,PERMANENT ADDRESS,KAITHAKATTUSSERIL
HOUSE, KOMALLOOR P O, CHARUMOOD VIA,
ALAPPUZHA-690505
3 V A ABRAHAM, AGED 36 YEARS
S/O.ABRAHAM, SENIOR ASSISTANT, LOCO PILOT,
OFFICE OF THE CREW CONTROLLER, SOUTH WESTERN
RAILWAY, HAVING PERMANENT ADDRESS, VELANKANNIL
HOUSE, AMARA P O, MADAPILLI, CHANGANACHERRY,
KOTTAYAM-686546
4 M A JOSHY, AGED 36 YEARS, S/O.M.O.ANTONY,
SENIOR ASSISTANT, LOCO PILOT,OFFICE OF THE
CHIEF CREW CONTROLLER,SOUTH WESTERN RAILWAY,
BANGALORE DIVISION,PERMANENT ADDRESS
MALIYEKKAL HOUSE, MARKET ROAD, MARADU P O,
ERNAKULAM-682304
5 G REJIMON, AGED 38 YEARS
O.P.(CAT) Nos.2908 &3294 of 2013
5
S/O.P V GOPI, SENIOR ASSISTANT LOF PILOT,
OFFICE OF THE CHIEF CREW CONTOLLER,SOUTH
WESTERN RAILWAY , BANGALORE, HAVING PERMANENT
ADDRESS KIZHAKKETHAI, NIKARTHIL HOUSE,
AVALOORKUNNAM, ALAPPUZHA DIST-688006
6 C S RAJESH
S/O.V CHANDRASEKHARAN NAIR, SENIOR ASSISTNAT ,
LOCO PILOT OFFICE OF THE CHIEF CREW
CONTROLLER,SOUITH WESTERN RAILWAY , BANGALORE
DIVISION, PERMENANT ADDRESS, CHANDRASUDHA
NIVAS, PORNNOOR, PLAMMOOTTUKADA P O,
TRIVANDRUM-695128
BY ADVS.
SRI.T.C.GOVINDA SWAMY
SMT.T.N.SREEKALA
RESPONDENT/S:
1 UNION OF INDIA
REP BY THE GENERAL MANAGER, SOUTHERN RAILWAY,
HQ OFFICE,PARK TOWN P O, CHENNAI-600003
2 THE SENIOR DIVISIONAL PERSONNEL OFFICER
SOUTHERN RAILWAY , TRIVANDRUM DIVISION,
TRIVANDRUM -695014
3 THE CHIEF PERSONNEL OFFICER
SOUTH WESTERN RAILWAY,HQ OFFICE, HUBLI,DHARWAR
DISTRICT, KARNATAKA-680021
4 THE SENIOR DIVISIONAL PERSONNEL OFFICER
SOUTH WESTERN RAILWAY , BANGALORE DIVISIN,
BANGALORE-560002
5 SENIOR DIVISIONAL MECHANICAL ENGINEER
SOUTH WESTERN RAILWAY, BANGALORE DIVISION,
BANGALORE-560002
R1 BY SRI.VARGHESE P.THOMAS, SR.SC,RAILWAYS
R1 BY ADV. SRI.VARGHESE P.THOMAS SR.SCRAILWAYS
R1 BY SRI.P.SANJAY, SC, RAILWAYS
THIS OP (CAT) HAVING BEEN FINALLY HEARD ON
07.11.2019, ALONG WITH OP (CAT).2908/2013(Z), THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(CAT) Nos.2908 &3294 of 2013
6
JUDGMENT
Dated this the 7th day of November, 2019 K.VINOD CHANDRAN, J.
The learned Counsel for the petitioners submits that the original petitions may be allowed to be withdrawn.
Dismissed as withdrawn.
Sd/-
K.VINOD CHANDRAN JUDGE Sd/-
V.G.ARUN JUDGE Scl/07.11 O.P.(CAT) Nos.2908 &3294 of 2013 7