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State of Tamilnadu - Section

Section 93 in Tamil Nadu Maritime Board Act, 1995

93. Submission of statements of income and expenditure to Government.

(1)The Board shall annually or often or if directed by the Government so to do, submit statements of its income and expenditure in such form and at such time as the Government may direct.
(2)A copy of all such statements shall be open to inspection of the pubic at the office of the Board during office hours on payment of such fee for each inspection as may, from time to time, be fixed by the Board.