Supreme Court - Daily Orders
M.Radheyshyamlal vs V Sandhya And Ors Etc on 11 April, 2018
ITEM NO.26 REGISTRAR COURT. 1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal (C) No(s).
19059-19061/2014
M.RADHEYSHYAMLAL Petitioner(s)
VERSUS
V SANDHYA AND ORS ETC & ORS. Respondent(s)
(ONLY SLP NO 19061 OF 2014 TO BE LISTED)
Date : 11-04-2018 These petitions were called on for hearing today.
For Petitioner(s)
Ms Jennifer Rohita Xavier, Adv.
Mr. Vikas Singh Jangra, AOR
For Respondent(s)
Dr. (mrs. ) Vipin Gupta, AOR
Mr V Prabhakar, Adv.
Ms Jyoti Parasher, Adv.
Mr N.J.Ramchandar, Adv.
Mr. S. Rajappa, AOR
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for the petitioner to take fresh steps to effect service on respondent no.2 in SLP(C) NO.19061/2014 within two weeks time. Notice thereafter be issued.
List again on 10.7.2018.
Signature Not Verified KAPIL MEHTA Digitally signed by HEMA JOSHI Date: 2018.04.18 Registrar 13:00:00 IST Reason: 11.04.2018 hj