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Supreme Court - Daily Orders

M.Radheyshyamlal vs V Sandhya And Ors Etc on 11 April, 2018

     ITEM NO.26                             REGISTRAR COURT. 1                    SECTION XII

                                     S U P R E M E C O U R T O F          I N D I A
                                             RECORD OF PROCEEDINGS


                                       BEFORE THE REGISTRAR MR. KAPIL MEHTA

     Petition(s) for Special Leave to Appeal (C)                         No(s).
     19059-19061/2014

     M.RADHEYSHYAMLAL                                                           Petitioner(s)

                                                         VERSUS

     V SANDHYA AND ORS ETC & ORS.                                               Respondent(s)

     (ONLY SLP NO 19061 OF 2014 TO BE LISTED)


     Date : 11-04-2018 These petitions were called on for hearing today.



     For Petitioner(s)
                                           Ms Jennifer Rohita Xavier, Adv.
                                           Mr. Vikas Singh Jangra, AOR

     For Respondent(s)
                                           Dr. (mrs. ) Vipin Gupta, AOR
                                           Mr V Prabhakar, Adv.
                                           Ms Jyoti Parasher, Adv.
                                           Mr N.J.Ramchandar, Adv.
                                           Mr. S. Rajappa, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Ld. Counsel for the petitioner to take fresh steps to effect service on respondent no.2 in SLP(C) NO.19061/2014 within two weeks time. Notice thereafter be issued.

List again on 10.7.2018.



Signature Not Verified
                                                                                KAPIL MEHTA
Digitally signed by
HEMA JOSHI
Date: 2018.04.18
                                                                                 Registrar
13:00:00 IST
Reason:                                                                         11.04.2018
     hj