Allahabad High Court
Gurdeep Singh vs Divisional Forest Officer Kheri on 19 January, 2023
Author: Abdul Moin
Bench: Abdul Moin
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- WRIT - C No. - 1004288 of 2009 Petitioner :- Gurdeep Singh Respondent :- Divisional Forest Officer Kheri Counsel for Petitioner :- Hari Om Singh Counsel for Respondent :- C.S.C. Hon'ble Abdul Moin,J.
List revised.
None appears on behalf of the petitioner to press the petition. Learned Standing Counsel is present for the State-respondents.
Accordingly, the petition is dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 19.1.2023 A. Katiyar