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[Cites 0, Cited by 7] [Section 8(1)] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(1)(a) in The Jammu and Kashmir Public Safety Act, 1978

(a)if satisfied with respect to any person that with a view to preventing him from acting in any manner prejudicial to-
(i)the security of the State or the maintenance of the public order; or
(ii)[ Omitted] [Omitted by Act XII of 1988, section 2.].