Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(3)(b) in Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956

(b)the transfer or partition is likely to interfere with the consolidation proceedings or to create a fragment; and