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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 18(2)(a) in State Land Acquisition Act, 1990 (1934 A.D.)

(a)if the person making it was present or represented before the Collector at the time when he made his award, within six weeks from the date of the Collector's award ;