Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] Union of India - Subsection Section 62(9) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990 (9)Where the tops to hoppers for feeding conveyers are less than 90 centimetres above the floors, the openings shall be adequately guarded.
