Section 534E(1)(d) in Orissa Municipal Rules, 1953

[Cites 0, Cited by 0] [Section 534E(1)] [Section 534E] [Entire Act]

State of Odisha - Subsection

Section 534E(1)(d) in Orissa Municipal Rules, 1953

(d)for a site exceeding 500 sq. yards but not exceeding 1,400 sq. yards in area-

(i)for detached building, 10 feet from the side boundary on both sides of the building;

(ii)for semi-detached building, 15 feet from the side boundary of the site on the side opposite the party wall;