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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(ii) in The Tamil Nadu Urban Local Bodies permission for Erection of Digital Banners and Placards) Rules, 2011

(ii)the name of the land or building, upon or over which the digital banner or placard is erected or to the name of the owner or occupier of such land or building: