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[Cites 0, Cited by 4] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3) in The Juvenile Justice (Care and Protection of Children) Act, 2000

(3)It shall come into force on such [date] [1st April, 2001, vide notification No. S.O. 177(E), dated 28th February, 2001.] as the Central Government may, by notification in the Official Gazette, appoint.