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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2)(f) in Brahmaputra Board Act, 1980

(f)the conditions and restrictions with respect to carrying out surveys and investigation and preparation of a Master Plan under sub-section (1) of section 12 and other matters relating thereto;