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Patna High Court - Orders

Abhishek Kumar And Ors vs The State Of Bihar And Ors on 1 March, 2024

Author: Partha Sarthy

Bench: Partha Sarthy

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                 Civil Writ Jurisdiction Case No.14084 of 2015
     ======================================================
1.    Abhishek Kumar and Ors Son of Indu Shekhar Singh At P.O. Birpur Thana
      Road Ward No. 4, District - Supaul
2.   Manikant Pratap Singh S/o Surendar Prasad Singh R/o village - Darha, Post
     - Asarganj, P.S. Tarapur, District - Munger
3.   Rajib Kumar Ranjan Son of Devendra Keshri R/o Sant Nagar Gangjala,
     Ward No. 15 'Saharsa, District - Saharsa
4.   Bhushan Bharti Son of Lal Bihari Yadav R/o Batraha Ward No. 25, Saharsa,
     District - Saharsa
5.   Subhadra Kumari D/o Ramnandan Prasad R/o Shrichandpur, P.O. P.S.
     Harnaut, District - Nalanda
6.   Sanjeev Kumar Yadav Son of Diwakar Prasad Yadav R/o Tlkluganj, Post
     Mathurapur, P.S. Kahagaon, District - Bhagalpur
7.   Rupesh Kumar Son of Girish Kumar Singh R/o Unchagaon, P.O. Kaitha,
     P.S. Bath, District - Bhagalpur
8.   Uttam Kumar Singh Son of Gyan Prakash Singh R/o vill. Post Gidhaur,
     District - Jamui
9.   Pramendra Kumar Son of Arun Kumar Singh R/o village - Bela Post -
     Chiriyanwa, P.S. Atri, District - Gaya
10. Bibhuti Kumar Singh Son of Manohar Singh R/o vill. Post Gidhaur, District
    - Jamui
11. Mukesh Prasad Yadav Son of Chandeshwar Prasad Yadav R/o P.O. P.S.
    Aurai, District - Muzaffarpur
12. Shailendra Kumar Sinha S/o Ramu Prasad R/o village - Madari, P.O.
    Bhandous, P.S. Sheikhpura, District - Sheikhpura
13. Nilesh Kumar Son of Virendra Mishra R/o village - Baigna, P.O. Pindauli,
    District - Muzaffapur
14. Kumar Gaurav Son of Dinesh Prasad Singh R/o village - Naipokhar, P.O.
    P.S. Rajgir, District - Nalanda
15. Shailesh Nand Suman Son of Ramawatar Goswami R/o village - Rajgir,
    Shikshak Colony Guljarbagh P.O. P.S. Rajgir, District - Nalanda
16. Kiran Kumari Son of Anil Prasad R/o village - Balaur, P.O. Chandi Mau,
    P.S. Rajgir, District - Nalanda
17. Sanjeet Kumar Son of Ram Kripal Kha At P.O. Singhiya, P.S. Bibhutipur,
    District - Samastipur
18. Sunil Kumar Son of Birendra Prasad Address - Aadarsh Nagar, Sanhouli,
    District - Khagaria
19. Shiv Bharti Son of Shyamali Prasad R/o village P.O. Tulasitol Paharpur,
    District - Begusarai
20. Sudhanshu Kumar Suman Son of Yashodhar Prasad Mandal R/o Village -
    Madhayan, Post Turkahi, P.S. District - Madhepura
 Patna High Court CWJC No.14084 of 2015(8) dt.01-03-2024
                                           2/7




  21. Devashish Kumar Son of Yugeshwar Gupta R/o village - Itahari, P.O.
      Ratanpura, District - Madhepura
  22. Santosh Kumar Son of Shivanand Mehta At Post Gokulpur, P.S. K. Nagar,
      District - Purnea
  23. Pankaj Kumar Son of Umesh Prasad Singh At P.O. Pansalwa, P.S. Beldour,
      District - Khagaria
  24. Prandip Kumar Son of Biranchi Prasad Singh At P.O. Pansalwa, P.S.
      Beldour, District - Khagaria
  25. Vinit Kumar Mishra Son of Awadh Kishor Mishra Address - N.C. Chatergee
      Road, Mundichak, P.O. Badi Post Office Bhagalpur, District - Bhagalpur
  26. Saroj Kumar Son of Upendra Prasad Yadav At Post Bhadaul, P.S. District -
      Madhepura
  27. Brajesh Kumar Son of Deep Narayan Prasad At - Jay Prakash Nagar
      Madhepura Ward No. 6, P.O. District - Madhepura
  28. Lalishwar Sah Son of Mohan Sah At - Ji Bchhpur, P.O. Bharahi Bazar,
      District - Madhepura
  29. Premlata D/o Shyamdeo Prasad Singh Mohalla - Ambar Sirister Azadgali
      Rahuri Road, P.O. P.S. Biharsharif, District - Nalanda
  30. Bibhuti Kumar Son of Pramod Prasad Singh At P.O. Kaithi, P.S. Chautham,
      District - Khagaria
  31. Archana Kumari D/o Ram Pravesh Singh R/o village Post - Sanhauli, P.S.
      Chitrgupt Nagar, District - Khagaria
  32. Jaymala Kumari D/o Ajay Kumar Singh R/o village - Karuwa, P.S.
      Chautham, District - Khagaria
  33. Baby Kumari S/o Ramdeo Prasad, W/o Shailendra Kumar R/o village - Hara
      Narayanpur, P.O. Asadhi, P.S. Nardiganj, District - Nawada
  34. Brajesh Kumar Son of Rajendra Prasad R/o village - Alua Bigha, P.O.
      Chhariyari, P.S. Makhdumpur, District - Jehanabad
  35. Braj Bhushan Bharti Son of Ramnarayan Yadav R/o village - Manganj, P.O.
      Manganj, P.S. Jadia, District - Supaul
  36. Rajiv Kumar Sharma Son of Anirudh Sharma R/o village P.O. Sihoul, P.S.
      Bihra, District - Saharsa
  37. Santosh Kumar Son of Jalim Prasad Yadav R/o village - Hariya, P.O.
      Bhatrandha, P.S. Ghaladh, District - Madhepura
  38. Lalendra Kumar Son of Mahendra Prasad Yadav R/o village - Parmanpur,
      P.O. Bhatrahdha, P.S. Ghailar, District - Madhepura
  39. Dayanand Kumar Son of Late Jugal Pandit R/o village - Panditpur, P.O. P.S.
      Rajgir, District - Nalanda
  40. Manish Kumar Son of Late Baleshwar Prasad Singh R/o village P.O.
      Shreepur, P.S. Belaganj, District - Gaya
  41. Pramod Kumar Son of Yogendra Prasad Yadav At P.O. Khadipur, P.S. Bihra,
      District - Saharsa
  42. Ajay Kumar Yadav Son of Mahendra Prasad Yadav At P.O. Sattar, P.S.
 Patna High Court CWJC No.14084 of 2015(8) dt.01-03-2024
                                           3/7




        Bihra, District - Saharsa
  43. Vijay Kumar Son of Upendra Prasad Yadav At P.O. Sattar, P.S. Bihra,
      District - Saharsa
  44. Sanjay Kumar Son of Sri Kapil Deo Prasad R/o Vill Post - P.S. Ekangar
      Sarai, District - Nalanda
  45. Shivnandan Kumar Son of Cheddi Singh R/o village Post - Pansalwa, P.S.
      Beldour, District - Khagaria
  46. Sanjay Kumar Arya Son of Om Prakash Arya R/o Vill Post - P.S. Ekangar
      Sarai, District - Nalanda
  47. Manish Kumar Son of Shyam Bihari Prasad R/o village - Gurua, P.O. P.S.
      Gurua, District - Gaya
  48. Panchu Kumari D/o Saryu Prasad R/o Vill P.O.- Barhi Bigha, P.S. Hilsa,
      District - Nalanda
  49. Nitish Kumar Son of Arvind Kumar R/o Mohalla - Patel Nagar, P.O. P.S.
      Barbigha, District - Sheikhpura
  50. Himanshu Kumar Son of Sunil Kumar Singh R/o village - Harala, P.O. P.S.
      Lakshmipur, District - Jamui
  51. Vitani Verma Son of Late Dhannu Mahto R/o village P.O. Kurmawan, P.S.
      Cherki, District - Gaya
  52. Ruby Kumari D/o Ram Manohar Yadav R/o village - Sajua, Post - Hathiyok,
      District - Munger
  53. Lalan Kumar Mandal Son of Lakhan Mandal At P.O. Manpur, P.S. Gamheria
      , District - Madhepura
  54. Guddu Kumar Son of Surendra Singh R/o village - Dhanawa, P.O. P.S.
      Rupow, District - Nawada
  55. Sandhya Rani C/o Krishna Nandan Thakur R/o village - Sahbajpur, P.S.
      Ahiapur, District - Muzaffarpur
  56. Sanjeev Kumar C/o Kailash Prasad Singh At Post Salarpur, District -
      Khagaria
  57. Suraj Son of Ramashish Prasad Singh R/o village - Fazilpur, P.O. Kahuara,
      P.S. Nardiganj, District - Nawada
  58. Dheeraj Kumar Singhy Son of Ranjeet Prasad Singh R/o village - Nara Tola,
      Mahisauri, P.O. Jamui, P.S. Jamui, District - Jamui
  59. Ganesh Shankar Vidyarthi Son of Mukundlal Sah R/o village - Lilatari, P.O.
      Kathoun, P.S. Rajoun, District - Banka
  60. Prashant Kumar Singh Son of Arur Prasad Singh R/o village - P.O. P.S.
      Rajoun, District - Banka
  61. Randheer Kumar Son of Late Ramjeevan Roy R/o Village P.O. Ratanpur,
      District - Munger
  62. Shambhu Kumar Son of Brahamdeo Prasad R/o village - Manjhgany, P.O.
      Kasba, P.S. Shambhuganj, District - Banka
  63. Pankaj Kumar Singh Son of Rajendra Prasad Singh R/o village -
      Jhurkushija, P.O. Narayanpur, District - Bhagalpur
 Patna High Court CWJC No.14084 of 2015(8) dt.01-03-2024
                                           4/7




  64. Binay Kumar Son of Birendra Kumar R/o village - Kamatpur, P.O. Kodanda,
      P.S. Shambhuganj, District - Shambhuganj, District - Banka
  65. Sanjay Kumar Son of Harendra Prasad R/o village - Srichandpur, P.O. P.S.
      Harnaut, District - Nalanda
  66. Sanjeev Kumar Son of Bishwanath Prasad Keshari R/o village - Ekangar
      Sarai, P.O. P.S. Ekangar Sarai, District - Nalanda
  67. Sanjay Kumar Suman Son of Bamshankar Yadav At P.O. Bhadoul, District -
      Madhepura
  68. Milan Kumar Son of Ram Nandan Prasad R/o village - Singhoul, P.O. P.S.
      Belaganj, District - Gaya
  69. Nishu Kumari D/o Rajendra Prasad R/o village - Mal, P.O. P.S. Parwalpur,
      District - Nalanda
  70. Manoj Kumar Mukhiya Son of Upendra Mukhiya At P.O. Sukhpur, District -
      Supaul
  71. Murari Kumar Son of Mohan Prasad R/o village - Dharsand, P.O. P.S.
      Sikandra, District - Jamui
  72. Kumar Sudhanshu Son of Gajadhar Prasad R/o village - Dharsand, P.O. P.S.
      Sikandra, District - Jamui
  73. Raju Singh Son of Buddhram Singh At - Chhitra Tand, P.O. Telari, P.S.
      Chenari, District - Rohtas
  74. Arun Kumar Son of Ambika Prasad Yadav Mohalla - Girihinda, P.O. and
      P.S. Sheikhpura, District - Sheikhpura
  75. Pawan Kumar Paswan Son of Bilakshan Mandal At - Nawada, P.O.
      Athgama, P.S. Kharik Bazar, District - Bhagalpur
  76. Prashant Kumar Son of Rajendra Prasad Sharma At P.O. Chirouri, P.S.
      Chousa, District - Madhepura
  77. Pritam Kumar Son of Anandi Yadav At - Dhusari, P.O. Pathddha, P.S.
      Fullidumar, District - Banka
  78. Chandan Kumar Son of Mahendra Prasad At - Sajua, P.O. Hathiyouk,
      District - Munger
  79. Amrendra Kumar Son of Taniklal At - Sajua, P.O. Hathiyouk, District -
      Munger
  80. Md. Ibrar Alam Son of Md. Habib Alam At P.O. Mathurapur, P.S.
      Kahalgaon, District - Bhagalpur
  81. Upendra Kumar Son of Bhwdew Prasad R/o village - Thali Bazar, Post
      Sughree, District - Nawada
  82. Arvind Kumar Son of Kailash Yadav At - Jagdishpur, P.O. Lachhuar, P.S.
      Sikandra, District - Jamui
  83. Anuj Kumar Son of Sri Nawal Kishore Prasad Village - Maharajganj, Post -
      Sughree, District - Nawada
  84. Trivendra Kumar Son of Late Sadhu Sharan Sinha R/o village -
      Yashwantpur, P.O. Rukhai, P.S. Chandi, District - Nalanda
  85. Archana Bharti C/o Shivanand Kumar At - Nand Bihar Colony, Mithanpura,
 Patna High Court CWJC No.14084 of 2015(8) dt.01-03-2024
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        Muzaffarpur
  86. Monalisha D/o Ramanand Mahto C/o Shiv Kumar Prasad, Mohalla - Awash
      Nagar, Post M.I.T., District - Muzaffarpur
  87. Khushbu Kumari D/o Dev Narayan Upadhyat Village Post Poari, P.S.
      Harnaut, District - Nalanda
  88. Poonam Kumari D/o Janki Nandan Prasad Vill. Post Poari, P.S. Harnaut,
      District - Nalanda
  89. Ajit Kumar Ranjan Son of Ranjan Kumar Singh At - Karna, P.O. P.S.
      Parbatta, District - Khagaria
  90. Arun Kumar Singh Son of Rameshwar Prasad Singh At Bhadash N P.O.
      Baadash S District - Khagaria
  91. Ramprit Kumar Son of Raghunath Mahto At P.O. Khanjhanpur, District -
      Begusarai
  92. Bawan Kumar Son of Chandradeo Singh At - Badiya, P.O. Gara, District -
      Begusarai
  93. Chadrahash Kumar Son of Nityanand Singh At P.O. Mahaddipur, District -
      Khagaria
  94. Jai Prakash Ray Son of Harendra Ray R/o village - Imadapur, Post - Pastra,
      P.S. Baligaon, District - Vaishali
  95. Bikash Kumar Son of Gurucharan Pandit R/o village Post - Durgapur, P.S.
      Bhawanipur, District - Purnea
  96. Dharmendra Kumar Son of Hemnarayan Mahto R/o village Post -
      Mukhtiyarpur, P.S. Dalsingsarai, District - Samastipur
  97. Jay Narayan Ray Son of Raghunandan Ray R/o village - Pandh, Post -
      Chakbhauddin, P.S. Dalsingsarai, District - Samastipur
  98. Rakesh Kumar Son of Jaykant Prasad R/o village - Bulakipur, Post -
      Kamrow, P.S. Dalsingsarai, District - Samastipur
  99. Vijay Kumar Jha Son of Kamta Jha R/o village Post P.S. Ghatho, District -
      Samastipur
  100 Binod Kumar Singh Son of Vishwavijay Singh R/o village - Hasanpur, Post
  .   - Hasanpur, P.S. Hasanpur, District - Samastipur
  101 Prashant Kumar Singh Son of Prabhat Kumar Singh R/o village - Atapur,
  .   Post - Nakuni, P.S. Hasanpur, District - Samastipur

                                                                ... ... Petitioner/s
                                              Versus
  1.    The State of Bihar
  2.    The Principal Secretary, Education Department Government of Bihar, Patna
  3.    The Director, Secondary Education, Goverment of Bihar, Patna
  4.    The Principal Secretary, Panchayat Raj Department, Government of Bihar
  5.    The Principal Secretary, Urban Development Department, Government of
        Bihar
          Patna High Court CWJC No.14084 of 2015(8) dt.01-03-2024
                                                     6/7




                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s    :        None
                 For the Respondent/s    :        Mr. R. Das, AC to AAG13
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE PARTHA SARTHY
                                       ORAL ORDER

8   01-03-2024

No one appears for the petitioners. Learned counsel for the respondents is present.

The petitioners have filed the instant application for the following reliefs:-

(a) For directions to the respondents concerned to complete the process of appointment of secondary teachers in secondary school in the subject of social science considering the selection process initiated on 07.07.2012 has not been concluded up till now even after completing the process of counselling of the petitioners under Zila Parishad, Nagar Nigam, Nagar Parishad, Nagar Panchayat in the State of Bihar.
(b) Also for directing the respondents to take consequential action of counselling of the petitioners to the post of secondary teachers in secondary school in the subject of social science.
(c) Also for any other relief/reliefs, for which the petitioners are found entitled in the eye of law and in the facts and circumstances of the present case.

No one had appeared on behalf of petitioners on 21.2.2024 also. No one appears today. Patna High Court CWJC No.14084 of 2015(8) dt.01-03-2024 7/7 The application is dismissed for non-prosecution.

(Partha Sarthy, J) Harsh/-

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