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[Cites 0, Cited by 0] [Section 54(10)] [Section 54] [Entire Act]

State of Rajasthan - Subsection

Section 54(10)(b) in The Rajasthan Minor Mineral Concession Rules, 1986

(b)Who maintains or has in his possession any accounts, books or documents relating to the business/mining operations, to produce such accounts, books or documents for inspection.