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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(14) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(14)The fair price shop holder shall comply with all general or special directions given in writing from time to time by the Government or the Director or the Controller regarding purchase, sale, safe storage of specified essential commodities, and maintenance of accounts and submission of reports thereof.