Bombay High Court
Yogesh Ramchandra Gokhale vs State Of Maharashtra Government Of ... on 10 March, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-93
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7145 OF 2022
Chanmukha Hanumanta Beldor ....PETITIONER
V/S
State Of Maharashtra And Ors ....RESPONDENT
WITH WRIT PETITION NO. 7146 OF 2022 Smt. Indira Punnaswam Devendra ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 7147 OF 2022 Smt. Pinki Kanaidas Gupta ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION STAMP NO. 235 OF 2022 Smt. Chaya Dadaso Khabale ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION STAMP NO. 358 OF 2022 Page 1/5 ::: Uploaded on - 16/03/2023 ::: Downloaded on - 09/06/2023 21:40:03 ::: Laxmi Kashinath Chinnakan ....PETITIONER V/S State Of Maharashtra Government Of ....RESPONDENT Maharashtra And Ors WITH WRIT PETITION STAMP NO. 300 OF 2022 Yogesh Ramchandra Gokhale ....PETITIONER V/S State Of Maharashtra Government Of ....RESPONDENT Maharashtra And Ors WITH WRIT PETITION STAMP NO. 401 OF 2022 Smt. Umamaheshwari Selvan Devendra ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION STAMP NO. 348 OF 2022 Smt. Sarejini Vishwanath Kotian ....PETITIONER V/S State Of Maharashtra Thr Government Of ....RESPONDENT Maharashtra And Ors WITH WRIT PETITION STAMP NO. 294 OF 2022 Nandkishor Ganpat Kamble ....PETITIONER V/S State Of Maharashtra Thr Government Of ....RESPONDENT Maharashtra And Ors Page 2/5 ::: Uploaded on - 16/03/2023 ::: Downloaded on - 09/06/2023 21:40:03 ::: WITH WRIT PETITION STAMP NO. 303 OF 2022 Tapon Madhai Naskar ....PETITIONER V/S State Of Maharashtra Thr Government Of ....RESPONDENT Maharashtra And Ors WITH WRIT PETITION STAMP NO. 308 OF 2022 Manoj Kumarnalamuthi Devendra ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION STAMP NO. 350 OF 2022 Ganesh Sitaram Kamble ....PETITIONER V/S State Of Maharashtra Government Of ....RESPONDENT Maharashtra And Ors WITH WRIT PETITION STAMP NO. 326 OF 2022 Smt. Sangita Ganesh Pawar ....PETITIONER V/S State Of Maharashtra Thr Government Of ....RESPONDENT Maharashtra And Ors WITH WRIT PETITION STAMP NO. 354 OF 2022 Raja Kallyapillai ....PETITIONER Page 3/5 ::: Uploaded on - 16/03/2023 ::: Downloaded on - 09/06/2023 21:40:03 ::: V/S State Of Maharashtra Government Of ....RESPONDENT Maharashtra And Ors WITH WRIT PETITION STAMP NO. 398 OF 2022 Dinesh Baburao Avhad ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION STAMP NO. 399 OF 2022 Smt. Manjula Thangavel Devedra ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 7148 OF 2022 Nathuram Hari Patil ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 10th March, 2023 Page 4/5 ::: Uploaded on - 16/03/2023 ::: Downloaded on - 09/06/2023 21:40:03 ::: P.C. :
Due to paucity of time, stand over to 10/04/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 5/5 ::: Uploaded on - 16/03/2023 ::: Downloaded on - 09/06/2023 21:40:03 :::