Section 330A in The Delhi Municipal Corporation Act, 1957
330A. [] [Inserted by Act 67 of 1993, section 98 (w.e.f. 1-10-1993).] General supreintendence, etc., of the [Government.] [Substituted by Delhi Act 12 of 2011, section 2(b), "Central Government" (w.e.f. 13-1-2012)]
- Notwithstandign anything contained in any other provision of this Act, the Commissioner shall exercise his powers and powers and discharge his functions under this Chapter, undr the general superintendence, direction and control of the [Government] [Substituted by Delhi Act 12 of 2011, section 2(b), "Central Government" (w.e.f. 13-1-2012)]
