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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(1)(d) in Rules of Procedure and Conduct of Business in Lok Sabha

(d)[ the order of preference, if any, for its being placed on the list of questions, where a member tables more than one notice of questions for the same day.] [Added by L.S. Bn. (ii) dated 9.5.1989, para 2930.]