Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 39] [Entire Act] State of Karnataka - Subsection Section 39(2) in Karnataka Municipal Corporations Act, 1976 (2)'under influence' as defined in clause (2) of the said section for the time being in force;
